Andhra Pradesh High Court - Amravati
B. Anitha vs The State Of Andhra Pradesh on 6 May, 2022
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(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
Special Original Jurisdiction)
FRIDAY, THE SIXTH DAY OF MAY
TWO THOUSAND AND TWENTY TWO
PRESENT:
THE HONQURABLE SMT JUSTICE V.SUJATHA 7
WRIT PETITION NOk 1367? OF 2022.
G. Anitha, W/o.B Ramakrishna, Rio. W.No.4-5-7, Ring Road, Near Nayvbharath
Nagar Lane, Pattabhiguram, Guntur, Andhra Pradesh,
Or Matun Babitha, W/o. Maturl Ramesh, go Gayatri Nagar, HUDA, Mytrivanam,
Amegerpel, Sanjeevareddy Nagar, Hyderabad, Telangana State.
Ghinnt Asha, WoArieara Vari Viay, RiaOG 60124, USA, Rep. by GPA
Agent Bommidala Anitha, Wwo.Ramakrishna, Rio. H.Noe. ne Ring Road, Near
Naybharath Nager, ist lane, Pattabhiouram, Guntur City, Guntur, Andhra
Pradesh. . ;
Paeitioners
AND
. The State of Andhra Pradesh, its Principal Secretary, Registration and Stamps
Deparimant, Secretariat, Amaravati, Andhra Pradesh.
inspector General of Registration and Stamps, Government of Andhra Pradesh,
Senguru, Viayawada, Andhra Pradesh.
. The District Registrar, Registration ancl Stamps, Government of Andhra Pradesh,
Nellore Town, SPSR Nellore District
The Joint Sub Registrar-4, Nellore, SPSR Nellore District, Andhra Pradesh.
Dbdt Madantal Jain, S/o. Madantal Jain, aged abaut 33 years, rfo.Flat No.
Sharad Vile, Shandup West, Mumbai -?8, Maharastra.
Vadlapatia Om, S/o, Gurunadha Rac, aged about 42 years, R'o. D.No.2-4-S74/4,
Fist No. 1, Gayathri Mansion, Hi imayatnagar, Hyderabad, Telangana.
. Yeragudipati Gayathyl, Wo. Bahuganam Suresh Kumar, agad about 48 years,
Rio. 6-4-2971, Plot No. 40, MIG Phase-4, Vanasthalipuram, Hyderabad,
Talangana,
. Yeragudipati Sri Lalitha, Wo. M VenkateaPardhasaradhi, aged about 50 years,
Rio. D.Noe.15-80/A, Srivalli Nilayam, Kodandaram Nagar, P and T Colony,
Disukh Nagar, Hyderabad, Telangana,
Yeragudigati Swetha Lakshmi, Wo. RamaraluSstyasriGiridhar, aged about 3
years, Rfo. H.No.309, Surabhi Apartments, Ranka Colony, Bannergatta Road,
Bengaluru, Karnataka.
. Yeragudipati Subhaprada @ Y Subhaprada, Wie. Motheyparda Durga
Narasinharaju, aged about 41 years,r/o. Emmaluel, Angels Arch, Vila No.S, 1tth
Gross, 8th Main, internal Road, Kammacaneira, Ananthanagar, Phase-], Near
Nisarge Aparimant, Electronic Phase U1, Banga' ore S60100.
_ Adipudi Srinivasa Padmavath! Revathi @ APS. Revathi, Wis. date) Y Bhulanga
Rao, aged about 86 years, Ria. 1-3-28/ 1308, Sai Vishnu Apartmenis, Sireet
No.16, Near AV College, Badarm Gall) Himayainagar, Hyderabad-S0d029.
. ¥eragudipati Venkata Subramanyam Aditya @ ¥ VS. Aditya, Sio. date)
Y.Bhulanga Rao, aged about 38 years, Rig. O.No.1-3-26/808, Sai Vishnu
Apariments, Street No. 16, Near AY College, Badam Galli, Himayainagar,
Hyderabad, Telangana.
M.Jayaprada, Vo. late. Yeragudipall Venkatachalam, aged about 74 years,
Rio. D.No.15-80/4, Srivalli Nlsyam, Kodandaram Nagar, P & T Colony, DN isukh
Nagar, Hyderabad, Telangana.
on
14. Yeraguilipati Venkata Subramanyam, Svo. late. Yeragucipatl Venkatachalam,
aged about 40 years, Rfo. D. No. 18-80/ A, S Stivall Nlayam, Rodandaram Nagar, P
and T Colony, Disukh Nagar, Hyderabad, Telangana.
48,.G Rukmini, Vivio. GAY) Srini yasamurthy, aged about 60 years, Ris. O No 888,
14~7-85, Near Water Tank Muda Colony, Saroor Nagar, Rangaraddy Cistrict
45, Vacllapal! &@ Ginka Kurrari @ ¥ aragudipall G Giria Kumar, Wo. Gurunadhs Rac,
aged about 75 years, Rio. | DINO S-8P 1, Fiat No. 4, Gayathri Aansion,
Himayatinagar, Hyderabad, Telangana.
{?. Vaclapaila Syam, S/o. Gurunadhe so ee aged about 38 years, Rio, D.No.3-4-
8741/1, Fist No. 1, Gayathri' Mansion, Himayainagar, Hyderabad, Telangana, Rep.
by his ARPA agent Vadianatia Gir ia ke mmari (getitioner No. t2 herein}
18. Mungamuru Madhusuchana Reo, S/o, Srishna Rac, aged abaut 59 ysars, Ryo.
D Noe S4-14e/7/8, Barkathpura, . rmayainagar, Station Rachiguda, Hyderabed,
78. Mungamuru Ammuthesh Rac, S/o. Madhusudhana Raa, aged about 26 years,
Rio. D.No.S4-142/7/8, Barkathoura, Nimayatnagar, Station Kechiguda,
Hyderabad.
20. Mungamuru Amaresh, S/o. Madhusudhana Rao, aged about $5 years, Rio.
O.No 2-4142/7/S, Barkathoura, Himayatnagar, Station Kachi niguida, Hyderaba acl,
21. Mungarmuru Raghu, SO Krighria Rao, aged about $1 years, Rin. D.No.3-d-
(42i7ys, Barkathpura, Nimayatnagar, Station Kachiguda, Hyderabad.
22. Mungamuru Subrahmanyam, S/o. Krishna Rac, aged about 58 years, Bo.
D.No.3-4-142/7/S, Sarkathoura, Himayatnagar, Station Kachiguda, Nyderabad,
Raspondants _
WHEREAS the Peveoners above named through their Advyonate
SRLSRINIVASA RAO BODDULURI presented this Petition under Anicle 226 of the
Gonatitution of india is Hed sraying the ai in the circumstances stated in the affidevil filed
therewith, the High Court may Oe gisa sed fe issue a wri, order or direction mere
sarticularly one in the nature of Wit of Mandamus, declaring the action of the 4"
respondent in ireating the Sale Cerificate dated 10.04.1992 of the Court of the Sub-
ardinate Judge, Nellore, ag cancelled fo faciifate transfer of property besring D.NeW 18, Ward No.i?, Rayali Veecdhi, Nellore, by the respondent Nos. to 29, in fevaur of the 5"
respondent for being Negal, arblirary, vidiated by fraud, without jurigdiction, beyond the powers bestowed on the "ae respondent by the provisions of the Registration Act, 1908, fhe Indian Stamp Act, 1898, against the srovisions of the Code of Civil Pro cedure, 1908 and unconsiiitional and eee get aside the s endorsement of the 4" respondent and direct the respondent Nos.1 to 3, to take action against 4" resnondent for the fraud.
AND WHEREAS the High Court upon perusing the petition and affidavit Hed Heraln and upon hearing the or guments of SriScniveasa Rao Bodduluri Advocate for the Pelitioner, learned Government Plesder for Stamps & Registration for Respondent Nos.7 to 4 directed issue of Rot ce fo the Respondent Nos 5 fo 32 herein ta show cause as fo why this WRIT PETITION should not be admitted, we You Viz: ¢
1. Dott Madanial Jain, Sis, Madanial Jain, vo.Plat No. 5, Sharad Villa, Bhandue Vest, Mumbal-7S, Maharastra.
2. Vadiapatla Om, Sfo. Gurumacha Rao, Rvo. O.No.3-4-87 1/1, Flat No. 4, Gayathri Marision, Himayatnag ay, Hyderabad, | Telangana. .
a Yeragudipall ¢ Sayathr, Wio. 8 Sahugaram Suresh Kumar, Rin. 8-4-2814, Plot No. 49, MiG Phase-d, Vanasthalipuram, Nycerabed, Tel langana.
4. Yeragudipati Sri Lalitha, Vivo. M. Venkata Pardhasa radhi, Rio. DLNo. 15-8044, srivalli Niayam, Kodandaeram Nagar, P and T Colony, Dlisukh Nagar, Nyderabad, Telangana.
S. Yeragutipatl Qwethe Lakshmi, Win. Ramaraju Satyasri Giridhar, Rio. KH.No. 309 Surabhi Apartments, Ranka Colony, Sannergatta Road, Bengaluru, Karnataka, G. Yeragudipal: Subhaprada @ Y Subhapracia, Wo. Motheyparda Durga Narasimbaraju, R/o. Emrnaluel, Angals Arch, Villa No.5, 14th Grose, 8th Main. infernal Road, Kammadandra, Ananthanagar, Phase, Near Nisarga Apartment, Electronic Phase Hf, Bangalore S60100
7. .Adipnud! Srinivasa Padmavathi Revathi @ APS. Revathi, Wo. date) Y Bhujanga Rao, Rio. 1-2-26/903, Sai Vishnu Aparimants, Street No.16, Near AV Collage, Bacar Gall, Himayatnagar, Hycersbad-SdO028, & Yeragudipatl Venkata Subramanyarn Aditya @ Y.V.S,. Aditya, S/o. (late) ¥ Bhujanga Rae ro, D.No.1-2-26/808, Sai Vishnu Apartments, Street No1g, Near AV Ocllegs, Badam Gall, Himayatnagar, Hyderabad, Telangana.
®. MJayaprada, Wo. late. Yeragudipati Venkatachalam, Rio, D.No.15-80/4, Srivalli Niayam, Kodandaram Nagar, PF & T Colony, Disukh Nagar, Hyderabad, Telangang.
10. ¥eragudloati Venkata Subramanyam, So. late. Yeragudipati Venkatachalam, aged about 40 years, Rio. D.No. 1S-S0MA, Srivall Nilayam, Rodandarsm Nagar, F and T Colony, Oisukh Nagar, Hyderabad, Telangana.
17.G.Rukmini, Wo. GV. Srinivasamurthy, Rio. O.No.8-86, 11-7-85, Near Water Tank Nudie Colony, Saroor Nagar, Rangaraddy District
12. Vaolapatia Girja Kumari @ Yaragueipat! Girlie Runvari, Wo. Gurunadha Rao, Ro, D.No.d-4-87 1/4, Flat No. 1, Gayathri Mansion, Himayatnagar, Hyderabad, Telangana.
13. Vadiapatia Girlie Kurnari, being a GRA Agent on behalf of Vadlapatla Byam, S/o. Gurunadha Rao, Rio. D.No Q6-8P 1/1, Plat No. 1, Gayathri Mansion, Himayatinagar, Hyderabad, Telangana (pelitioner No. 12 herein) i4.Mungamuru Madhusudhana Rao, S/o. Rishna Rao, Rfo. D.No.3-4-142/775, Barkathoura, Himayainagar, Station Kachiguda, Hyderabad, , 18 Mungamuru Amruthesh Rac, Gfo. Madhusuchang Rao, Rfo. D.No.34-142/r/S, Barkathpura, Himayainagar, Station Kachiguda, Hyderabad.
16. Mungamuru Amaresh, S/o. Madhusudhana Rao, R/o. D.No.3-4-142/7/8, Barkathoura, Himayainagar, Station Kachiguda, Hyderabad.
17. Mungamuru Raghu, S/o. Krishna Rac, Rfo. D.No.2-4-142/7/8, Barkathoura, Himayatriagar, Station Kachiguda, Hyderabad.
18. Mungamuru Subrahmanyam, S/o. Mrishna Ras, Rio. O.No.24-142/745, Barkathoura, Himayainagar, Siation Rachigudda, Hyderabad.
are be and hereby directed io show cause either appearing in person or through an Advovate, as to why in the clroumstances set ouf in the petition and the affidavit fled therewith fcopy enclosed) this WRIT PETITION should not be admified an ar before 13.06. 2022, an which date the case stands pasted for hearing.
IA NO.OF 2022 Petition undar Section 157 CPC is "led praying thal in the circumstances siated in the affidavit fied In support of the writ pation, the High Court may be pleasad im suspend {he endorsement of the 4th respondent that the Sale Cerniicate dated 10.04.1892 of the Court of the Sub-ordinate Judge, Nellore, is cancelled, pending disposal of the Wet Petition No. 13877 of 2022, an the file of the High Court.
THE COURT MADE THE FOLLOWING ORDER:
issue Notice before admission to reapondants § to 22. Learned counse! for the petitioners is permitted to takes persona! notices bes reapondenis 5 to 22 by RPAD and fle proof of service. Laarned Government Pisader for Stamps & Registration takea notice for respondents 7 to 4.
Fost irunediately afier Summer Vacation, 2022. (es Meanwhile, the respondents 3 and 4 are directed to maintain status quo as an today for a peried of sight (28) weeks. . NTRUE COPY! Te,
4. Dbdf Madanial dain, So. Madanial Jain, vo. Flat No. 5, Sharad Villa, Bhancup West, Murmbar-78, Maharastra.
3. Vadiapatia Om, S/o. Gurunacdha Rao, R/o, O.Ne.3-4-871/4, Plat No. 1, Gayaihn Mansion, Nimayatnagar, Hyderabad, Telangana.
Yeragudipat! Gayathyi, Wo. Bahuganam S urash Kumar, Rio. 8-4-2914, Plot No. 40, MEG Phase-4, Vanasthaliouram, Hyderabad, Telangana.
4. Yeraqudipall Sr Lalitha, Wie. M Venkata Pat mhasaradihi, Rio. O.No. 1S-80/4, Srivalll Nilayam, Nodandaram Nagar, F and T Calarry, Dilsukh Nagar, Nydersbad, Telangana.
Yeragudipall Swetha Lakshinw, Vie. Rameraju Satyasr Giridhar, R/o. HNo. 308, Surabhi Apartments, Ranka Colony, Bannergatta Road, Bengaluru, Karnataka. 8 Yeraguiipall Subhasrada @Y ¥Y Subhaprada, Wa. Motheyparca Durga Narasimharalu, R/o. Emmalual, 4 Angels Arch, Vila No.8, 1th Cross, Sth Main, infernal Road, Rammadandra, Ananthanagar, Phase], Near Nise rag Apartment, Electronic Phase 4, Bangalore 580100.
Adipud Srinivasa Padmavath! Revathi @ APS. Revathl, Wo. (ate) ¥ Bhujanga Rao, Rio. 1-3-26/503, Sai Vishnu | Apa riments, Street No. 16, Near AY College, Sadan Galli, Himayainagar, Nyderabad-Sog029, 8 Yeragudipall Venkata Subs ramany am Aditya @ YVS. Aditya, S/o. Unte} ¥ Bhujanga Rao fo. D.No. Tee: 26/903, £ Sal Vishnu Apartme enis, Streat No.6, Near AV College, Badam Galll, Nimayainagar, Hyderabad, Telangana. §. MUisyaprada, Wie, late. Yeragudipatli Venkatachalam, Rfo. D.No. TS-Q0/A, Srivall Nilayam, Kodandaram Nagar, P & T Oolony, Dusukh Nagar, Hyderabad, Falangana. .
40. Yeragudipati Venkata Subrarnartyan, Svc Yaragudipall Venkalachaiam, aged about 40 ywars, RfYo. D.Nowt 5.8 a i Nilayam, Sadandaram Nagar, F and T Colony, Dusukh Nagar, Hyderabad, Telangana.
47. Rukmirn, Wie. GV. Srinivasamurthy, Ric. D.No B86, 11-7-85, Near Water Tank Huda Colony, Sarac r Nagar, RANG gareday Cietrint tas aft wend
42. Vadlanaila Giriia Kumar @ Yaragudipatl Girfa Kumari, Wo. Gurunedha Rao, Rio. D.No.S-87 1, F tat No ; * Gayathrl Mansion, Himayatnagar, Hyderabad Telangana,
13. Vadiagatia Ginja Kumari, being a GRA Agent on behalt of Vadiapatia Syam, S/o. Gurunadha Rao, Ris. O.No.2-4-8791 Flat No." {, Gayathri Mansion, Himayatinagaer, Nyderahbad, Telangana {petition 'er No.2 here! in}
14. Mungarnuru Madhusudhana Rao, S/o. Krishna Raa, Rf/o. D.No. 414s, Rarkathours, Himayatnagar, Station Kachiguda, Hyderabad.
15. Mungamuru Amruthesh Rao, S/o. Machusuchana Raa, Ro. D.No3-4-142/778, Barkathoura, Nineyatnagar, Stahon Kachiques, Hyderabad,
418. Mungeamury Amarash, Sic, Madhusudhana Ran, Avo. O.No.2-4-14275, Barkathoura, Himayainagar, Slation Kachiguda, Hyderaked. 47 Mungamury Raghu, Sia. Krishna Rao, Ria. D.No o-4-142/7/S, Barkathpura, Himayainagar, Statian Rachigns Hyderabad.
18. Mungamuru Subrahrnanyam, Sfo. Krishos Rao, Rio. OD No.d-d-T4e/78, Sarkathoura, Himayatnagar, Slaton Rachigueia, Nyderabad. (1 fo 16 by RFAD- giong with @ copy of pation and affidavit)
19. One CO ip SRISRINIVASA RAG SODODULURI Advocate [ORL]
20. Two OCs to GP for Registration & Slamps, High Court Of Andhra Pradesh. POUT] 27, One spare copy SRL HIGH COURT ¥OS DATED MGS 2022 NOTE: POST IMMEDIATELY AFTER SUMMER VACATION, 2022 NOTICE BEFORE ADMISSION WP.No.1387? of 2022 STATUS QUO