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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8)(k) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(k)One day before the actual removal of timber/fire-wood/other forest produce, the applicant shall inform in writing to the authority granting permit, the vehicle number and the route in which the removal is to be made.]