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State of Chattisgarh - Section

Section 13 in Chhattisgarh Legal Metrology (Enforcement) Rules, 2011

13. Records to be maintained by manufacturers, etc.

- Every manufacturer or repairer of, or dealer in weight or measure licensed under the Act and these rules shall maintain records and registers in the appropriate form set out in Schedule VII and also submit such periodical report/returns as may be specified.