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State of Madhya Pradesh - Section

Section 21 in The M.P. Chechak Tika Adhiniyam, 1968

21. Return to be forwarded to Superintendent.

- Every Registrar in a vaccination area shall forward, on the first day of every month, to the Superintendent concerned a return in the prescribed form, of all cases in which duplicate certificates have not been received by him under Section 18.