Delhi High Court - Orders
Ranbaxy Laboratories Ltd vs Uoi And Ors on 7 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6001/2010 & CM APPL. 11817/2010
RANBAXY LABORATORIES LTD ..... Petitioner
Through: None.
versus
UOI AND ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 07.03.2023
1. None appears for the petitioner.
2. In the interest of justice, the hearing of the present petition is adjourned.
3. However, the petition shall continue to remain on Board.
VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 7, 2023 'KDK' Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:10.03.2023 18:45:52