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Union of India - Section

Section 4 in The Cotton Seeds Price (Control) Order, 2015

4. Functions of Controller.

- The Controller shall advise the Government on the following matter, namely:-
(a)regulation of sale of Cotton Seeds at notified Maximum Sale Price;
(b)prescribe licensing guidelines and format for all the GM Technology Licensing Agreements; and
(c)any other matter referred to him for advice by the Government.