Rajasthan High Court - Jodhpur
Komal Purohit vs State Of Rajasthan & Ors on 23 March, 2018
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2957 / 2018
Komal Purohit
----Petitioner
Versus
State of Rajasthan & Ors.
----Respondents
_____________________________________________________
For Petitioner(s) : None present
_____________________________________________________
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 23/03/2018
1. No one has put in appearance on behalf of the parties.
2. This Court takes note of the facts that similar controversy has been decided by this Court in Reena Vs. State of Rajasthan & Ors. (S.B. Civil Writ Petition No.4060/2018) on 20.03.2018, the order reads as under:
"1. Counsel for the petitioner submits that the petitioners participated in the selection process for the post of Teacher Grade-III (Level II) in pursuance of advertisement dated 11.9.2017, however, the respondents have omitted their names from select list on the count that they do not have English subject in their graduation being an optional subject.
2. Counsel for the respondent is not in a position to refute that English is not optional or equivalent subject.
3. Thus, the present writ petition is disposed of with a direction to the respondents that if English subject of petitioners is found to be optional or of equivalent nature, then appropriate appointment shall be given to them in accordance with their merit position within a period of 30 (2 of 2) [CW-2957/2018] days from today. Such consideration shall be made by the respondents by a detailed speaking order within a period of 30 days from today. Further, till such consideration of the petitioners is being made by the respondents, the petitioners shall be permitted to participate in counselling, which is scheduled to be conducted from 20.03.2018 to
21.03.2018 for the post of Teacher Grade III Level II English (Non TSP Area) in pursuance of the advertisement year 2016."
3. In view of the above, the present petition is disposed of in the same terms. Such consideration shall be made within a period of 30 days from today. Further, till such consideration of the petitioner is being made by the respondents, the petitioner shall be permitted to participate in the counselling for the post of Teacher Grade-III Level-II English (Non- TSP area) in pursuance of the advertisement year 2016.
(DR. PUSHPENDRA SINGH BHATI)J. /zeeshan/