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Commissioner Of Customs, Kandla Etc. vs M/S. Variety Lumbers Pvt. Ltd. Through ... on 1 September, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.9                                  COURT NO.1                   SECTION III

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                         I.A. No.48180/2017 in Civil Appeal Nos.10258-10296/2011

     COMMISSIONER OF CUSTOMS, KANDLA ETC.                                      Appellant(s)

                                                        VERSUS

     M/S. VARIETY LUMBERS PVT. LTD. THROUGH                                    Respondent(s)
     MANAGING DIRECTOR ETC. ETC. & ORS.

     (With appln.(s) for early hearing)


     Date : 01-09-2017 These matters were called on for hearing today.

     CORAM :
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Appellant(s)                     Mr.   Maninder Singh, ASG
                                          Ms.   Binu Tamta, Adv.
                                          Ms.   Aruna Gupta, Adv.
                                          Mr.   B. Krishna Prasad, AOR

     For Respondent(s)                    Mr. Udit Jain, Adv.
                                          Mr. Praveen Kumar, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Regard being had to the amount involved in the case, we think it appropriate that the matter should be heard early and, accordingly, it is directed that the appeal be listed in the week commencing 13th November, 2017, before the appropriate Bench.

The interlocutory application is disposed of accordingly.

                               (Chetan Kumar)                                (H.S. Parasher)
                                Court Master                              Assistant Registrar