Andhra Pradesh High Court - Amravati
National Insurance Co Ltd vs Sambireddy Venkataramana 5 Ors on 19 July, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE:C.M.A.No.864 of 2008
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
Q2.
19.07.2021 JUD,J
Appellant's counsel sought time.
Respondents' side no representation. On the
request of the appellant's counsel, post on 04.08.2021.
___________ JUD,J Gk 2 SL. DATE ORDER OFFICE NO. NOTE