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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xxvi) in The Indian Stamp (Orissa Amendment) Act, 2001

(xxvi)in Article 40, for the expression "(No.23)" appearing in Column (2) against Clause (a), the words, brackets, letters and figure "under Division (A), (B) or (C), as the case may be, of Article 23" shall be substituted;