Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(5) in Rajasthan Public Trust Act, 1959 (5)The Assistant Commissioner may direct the payment of such fee as may be prescribed for such special audit and the working trustee or the Manager shall be liable to pay the same from the trust property.
