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[Cites 0, Cited by 0] [Section 62BH(5)] [Section 62BH] [Entire Act]

State of Jharkhand - Subsection

Section 62BH(5)(f) in Bihar Factories Rules, 1950

(f)stating its intention to integrate health and safety in all decisions including those dealing with purchase of plant, equipment, machinery and material as well as selection and placement of personnel;