Jharkhand High Court
(Sanjay Tiwari vs . Yugal Kishor Prasad Sao & Ors.) on 23 August, 2023
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No.612 of 2023
(Sanjay Tiwari Vs. Yugal Kishor Prasad Sao & Ors.)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Abhishek Sinha, Advocate For the respondent(s) :
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03/23.08.2023: At the request of the learned counsel for the petitioner, this case is adjourned, to be listed after three weeks before appropriate Bench having roster.
(ANANDA SEN, J.) R.S/-