Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

(Sanjay Tiwari vs . Yugal Kishor Prasad Sao & Ors.) on 23 August, 2023

Author: Ananda Sen

Bench: Ananda Sen

                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    C.M.P. No.612 of 2023
                        (Sanjay Tiwari Vs. Yugal Kishor Prasad Sao & Ors.)

                                              ----

                 CORAM : SRI ANANDA SEN, J.

----

For the Petitioner(s) : Mr. Abhishek Sinha, Advocate For the respondent(s) :

----
03/23.08.2023: At the request of the learned counsel for the petitioner, this case is adjourned, to be listed after three weeks before appropriate Bench having roster.
(ANANDA SEN, J.) R.S/-