Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(b) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (b)No insurer shall engage any person as insurance Web Aggregator who is not registered with the Authority.
