Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] Union of India - Subsection Section 30(ii) in The Wild Life (Protection) Amendment Act, 2002 (ii)in sub- section (1A), for the words" one year", the words" three years" and for the words" five thousand rupees", the words" ten thousand rupees" shall be substituted.
