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Supreme Court - Daily Orders

Union Of India And Ors. vs Ajay Kumar Sinha And Anr. on 23 October, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.33                                 COURT NO.1                 SECTION

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 4546/2017

     (Arising out of impugned final judgment and order dated 13-01-2016
     in OA No. 405/2015 passed by the Armed Forces Tribunal, New Delhi)

     UNION OF INDIA AND ORS.                                                Petitioner(s)

                                                       VERSUS

     AJAY KUMAR SINHA AND ANR.                                              Respondent(s)

     (IA No.87159/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.87160/2017-STAY APPLICATION and IA
     No.87155/2017-CONDONATION OF DELAY IN FILING APPEAL and IA
     No.87157/2017-CONDONATION OF DELAY IN REFILING and IA
     No.87153/2017-LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES
     TRIBUNAL ACT, 2007)


     Date : 23-10-2017 These matters were called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                   Mr.   R.S. Suri, Sr. Adv.
                                         Ms.   Bharti Tyagi, Adv.
                                         Mr.   Pranay Ranjan, Adv.
                                         Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)                   --


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave to appeal is granted. Delay condoned.

Issue notice.

Signature Not Verified

Tag with Civil Appeal (Diary No.3744 of 2016).

Digitally signed by SATISH KUMAR YADAV Date: 2017.10.24 17:25:00 IST Reason:

(SUBHASH CHANDER) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR