Supreme Court - Daily Orders
Union Of India And Ors. vs Ajay Kumar Sinha And Anr. on 23 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.33 COURT NO.1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 4546/2017
(Arising out of impugned final judgment and order dated 13-01-2016
in OA No. 405/2015 passed by the Armed Forces Tribunal, New Delhi)
UNION OF INDIA AND ORS. Petitioner(s)
VERSUS
AJAY KUMAR SINHA AND ANR. Respondent(s)
(IA No.87159/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.87160/2017-STAY APPLICATION and IA
No.87155/2017-CONDONATION OF DELAY IN FILING APPEAL and IA
No.87157/2017-CONDONATION OF DELAY IN REFILING and IA
No.87153/2017-LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES
TRIBUNAL ACT, 2007)
Date : 23-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. R.S. Suri, Sr. Adv.
Ms. Bharti Tyagi, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Leave to appeal is granted. Delay condoned.
Issue notice.
Signature Not VerifiedTag with Civil Appeal (Diary No.3744 of 2016).
Digitally signed by SATISH KUMAR YADAV Date: 2017.10.24 17:25:00 IST Reason:(SUBHASH CHANDER) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR