Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Assam - Subsection

Section 113(7) in Assam Panchayat Act, 1994

(7)The Commission shall have the following powers in the performance of its functions namely
(a)to call for any record from any Officer or authority;
(b)to summon any person to give evidence or produce records; and
(c)such other powers as may be prescribed.