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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1)(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(b)against his other property, if any, to the same extent to which such claims and liabilities were enforceable against such property, immediately before the notified date.