Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 16 in Jammu and Kashmir Shops and Establishments Act, 1966 16. Daily hours of work in residential hotels, restaurants and eating houses No employee shall be required or allowed to work in a residential hotel, restaurant or eating house for more than nine hours on a day.
