Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Andhra Pradesh - Subsection Section 24(iv) in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005 (iv)Employees of the Police, Excise and Railway Departments or Chauffeurs of motor vehicles while engaged in discharging their duties:
