Section 21(3)(b) in The Orissa Development Authorities Act, 1982

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State of Odisha - Subsection

Section 21(3)(b) in The Orissa Development Authorities Act, 1982

(b)construction, maintenance, extension, management and conduct of-

(i)any undertaking for the generation or supply and distribution, or for both of electricity and gas to the public,

(ii)any undertaking for providing adequate water supply;