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[Cites 0, Cited by 1] [Section 15A(1)] [Section 15A] [Entire Act]

State of Assam - Subsection

Section 15A(1)(d) in The Gauhati University Act, 1947

(d)Where an appointment is to be made to a temporary vacancy of Teachers of the University, the appointment shall be made, if vacancy is for a period of one year or more, on the recommendation of the Selection Committee in accordance with the provisions of the preceding sub-section and no ad-hoc appointment shall be made by the Executive Council.