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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)On completion of the translation of paper, the translator shall prepare three copies of translated question paper which shall be neat, legible and error-free. The same shall be handed over to the paper-setter who in turn shall submit the same to the CPSP.