Patna High Court - Orders
Mithilesh Prasad Mishra vs Cbi/Acb/Patna Through Superintendent ... on 23 March, 2026
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.650 of 2019
Arising Out of PS. Case No.-12 Year-2011 Thana- C.B.I CASE District- Patna
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Mithilesh Prasad Mishra Son of Late Chhotelal Mishra, Resident of Mohalla-
Babatpur, P.S-Babatpur, District-Varanasi (U.P).
... ... Petitioner/s
Versus
CBI/ACB/Patna through Superintendent of Police, CBI/ACB/ Patna Patna &
Anr.
... ... Respondent/s
======================================================
with
Criminal Writ Jurisdiction Case No. 167 of 2019
Arising Out of PS. Case No.-23 Year-2011 Thana- C.B.I CASE District- Patna
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Satyendra Kumar Late Bengali Prasad Vill-Bhadwa,P.O-Etasang,thana-
Rahue,Distt.-Nalanda,State-Bihar,Pin-803119
... ... Petitioner/s
Versus
CBI/ACB/Patna Through Superintendent Of Police, CBI/ACB/ Patna Patna &
Anr.
... ... Respondent/s
======================================================
with
Criminal Writ Jurisdiction Case No. 240 of 2019
Arising Out of PS. Case No.-12 Year-2011 Thana- C.B.I CASE District- Patna
======================================================
Sompal Singh Saini S/o Late Prasada Singh resident of 95D, DDA MIG Flats,
Shivam Enclave, Sahadra, Delhi-32, P.S.- vivek Vihar,
... ... Petitioner/s
Versus
CBI/ACM/PATNA Through Superintendent Of Police, CBI/ACB/PATNA
Patna & Anr.
... ... Respondent/s
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Appearance :
(In Criminal Writ Jurisdiction Case No. 650 of 2019)
For the Petitioner/s : Mr. Apurv Harsh, Advocate
Mr. Manu Tripurari, Advocate
Mr. Raghu Raj Pratap, Advocate
For the UOI : Mr. Awadhesh Kumar Pandey, Sr. CGC
Mr. Arvind Kumar, CGC
Mr. Abhishek Kumar Verma, Advocate
For the CBI : Mr. Sanjay Kumar, Advocate
Patna High Court CR. WJC No.650 of 2019(14) dt.23-03-2026
2/2
(In Criminal Writ Jurisdiction Case No. 167 of 2019)
For the Petitioner/s : Mr. Apurv Harsh, Advocate
Mr. Manu Tripurari, Advocate
Mr. Raghu Raj Pratap, Advocate
For the UOI : Dr. K.N. Singh, ASG
Mr. R.K. Sharma, CGC
Mr. Abhishek Kumar Verma, Advocate
For the CBI : Mr. Sanjay Kumar, Advocate
(In Criminal Writ Jurisdiction Case No. 240 of 2019)
For the Petitioner/s : Mr. Rajesh Kumar, Sr. Advocate
Mr. Vinod Kumar Gautam, Advocate
Mr. Ram Naresh Ray, Advocate
For the UOI (CPWD) : Mr. Satyendra Kumar Jha, CGC
For the CBI : Mr. Shashank Chandra, Advocate
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
14 23-03-2026Part argument heard.
2. On the request of both the parties, the matter is adjourned to 06.04.2026.
(Jitendra Kumar, J.) ravishankar/-
U