Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 45 in The Rajasthan Gram Dan Act, 1971 45. Power to delegate. - Subject to the general or special orders of the State Government, the Collector may delegate to an officer not below the rank of a Tehsildar powers exercisable by a Collector under this Act.
