Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 13 in The Criminal Law Amendment Act, 1932 13. Insertion of new sections 17-A to 17-F in Act 14 of 1908 .[Repealed by the Repealing Act, 1938 (1 of 1938), section 2.]
