Section 12 in The Delhi Technological University Act, 2009
12. Officers of the University.
- The following shall be the officers of the University:-(1)the Vice-Chancellor;(2)the Pro-Vice-Chancellor;(3)the Deans;(4)the Registrars;(5)the Controller of Finance; and(6)such other officers as may be declared officer of the University. by the Statutes to be the
