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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(1)(c) in The Himachal Pradesh Excise Act, 2011

(c)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid; and