Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(1)(m) in The Rajasthan Urban Improvement Act, 1959

(m)for regulating every matter which, under this Act, may be or is required to be prescribed; [x x x] [Omitted by Rajasthan Act 20 of 1974, dated 20-9-1974.]