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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(1) in Punjab Self-Supporting Co-operative Societies Act, 2006

(1)Every self-supporting co-operative society, shall maintain a register of members. The name of every person admitted as a member of a self-supporting co-operative society, shall be entered in the register alongwith such particulars, as may be deemed necessary by the Board.