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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(13) in The Sikh Gurdwaras Act, 1925

(13)[ "Treasury" means a Government Treasury or sub-treasury and includes any bank to which the Government treasury business has been made over.] [The old Clauses 10, 11 and 12, renumbered as 12, 13 and 14 by Punjab Act 11 of 1944, Section 2(b).]