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[Cites 0, Cited by 0] [Section 65(9)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(9)(i) in The Coal Mines Regulations, 2017

(i)require such additional details to be shown on the plans and sections maintained under these regulations, or the preparation and maintenance of such other plans and sections showing such details and on such scale and within such time as he may specify in the order; and,