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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(7) in The Punjab School Education Board Business Regulations

(7)One-third of the total members shall form a quorum at a meeting of the Board; provided that if a meeting is adjourned for want of quorum, no quorum shall be necessary at the next meeting for transacting the same business.