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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(8) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(8)Particulars regarding interview/test of applicants—
(a)Date of interview/test
(b)Time of interview/test
(c)Place of interview/test
(d)Designation and address of the person to whom applicants should report.