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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(17) in Assam Excise Rules, 1945

(17)"Mritasanjibani" means a medicinal preparation of the Ayurvedic system of medicine containing alcohol not exceeding 42 per cent, of proof spirit obtained by the process of fermentation and distillation;