Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(13) in Alagappa University Act, 1985 (13)to prescribe the fees to be charged for admission lo the examinations, degrees and diplomas of the University and for all or any of the purpose specified in section 5;
