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Patna High Court - Orders

Sushila Devi & Ors. vs Raj Kumar Singh & Ors. on 8 April, 2015

Author: Birendra Prasad Verma

Bench: Birendra Prasad Verma

   IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Civil Review No.179 of 2014
                                   In
                      First Appeal No. 1161 of 1980
                                 With
               Interlocutory Application No.4729 of 2014
                                  And
               Interlocutory Application No.4730 of 2014
                                   In
                      Civil Review No.179 of 2014

======================================================
1. Sushila Devi Wife of V.N. Singh, Daughter of Surya Narayan Sinha,
    Resident of Village - Hemja, P.S. Marachhi, P.O. - Rampur Dumra,
    District - Patna.
2. Shila Devi Wife of Arun Kumar Singh, D/o Late Surya Narayan Sinha,
    R/o Village - Devdha, P.S. Dhanarua, District - Patna.
3. Prabha Devi, Wife of Kapildeo Singh, D/o Late Girija Singh, R/o
    Village - Dumri, P.s. - Barahiya, District - Lakhisarai.
4. Pramila Devi, W/o Krishna Singh, D/o Late Girija Singh, of Village -
    KOshla, P.s. - Basti Bigha, District - Nawadah.
5. Nirmala devi, D/o Late Girija Singh, Wife of Shivendra Singh, Village
    -Lodipur, P.S. Anuja, District - Nalanda.
6. Indu Devi, Wife of Subodh Singh, D/o Late Girija Singh of Village -
    Bela, P.S. - Govindpur, District - Nawada.
7. Sachidanand Singh @ Sachidanand
8. Umesh Prasad Singh @ Umesh Prasad Both (7 & 8) are sons of Lae
    Girija Singh,
9. Tunna Devi, Wife of Late Kishori Singh,
10. Badri Narayan Singh, Son of Late Narsingh Singh All ( 7 to 10) are
    Resident of Village - Gharanandpur Patoria, P.S. - Giriyak, District -
    Nalanda.

                                                     .... ....   Petitioner/s
                                 Versus
1. Raj Kumar Singh
2. Upendra Singh,
3. Arun Singh All (1 - 3) are sons of Late Ra Ashray Singh, Resident of
    Village - Sobhanpur, P.S. Babigha, District - Munger, Now Sheikhpura.
4. Geeta Devi, Wife of Pappu Singh, Resident of Village - Chero, P.S.
    Sarmera, District - Nalanda.
5. Kumkum Devi, Wife of Mantu Singh, Resident of Village - Pojh, P.S.
    Barbigha, District - Sheikhpura.
6. Ram Balak Singh
7. Ramanuj Singh, Son of Late Arjun Singh, R/o Village + P.O.
    Ghosrawan, P.S. Giriyak, District - Nalanda.
8. Shrimati Shail Devi, Wife of Dani Singh, Resident of Village -
    Pyarepur, P.S. Giriyak, District - Nalanda.
9. Rajendra Prasad Sinha @ Rajendra Prasad Sn of Late Surya Narayan
    Sinha
10. Rabindra Prasad Singh @ Rabindra Prasad, Son of Kishori Singh,
11. Nagendra Prasad Sinha, Son of Kishori Singh, All Resident of Village
    - Gharanandpur Patoria, P.S. - Giriyak, District - Nalanda.
12. Rekha Devi, D/o Late Sri Ram Singh, Wife of Jai Prakash Singh,
         Patna High Court C. REV. No.179 of 2014 (4) dt.08-04-2015

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                         Resident of Village - Vansha P.S. Kashichak, District - Sheikhpura.
                     13. Balmiki Singh, Son of Sarju Singh, Resident of Village - Kamalbigha,
                         P.S. - Silao, District - Nalanda.
                     14. Triyogi Singh,
                     15. Harikant Singh,
                     16. Srikant Singh,
                     17. Chandrakant Singh,
                     18. Shankar Singh,
                     19. Ajay Kr. Singh All (14 to 19) are son of Late Bilayati Singh, Resident
                         of Village - Dumri, P.S. - Barahiya, District - Lakhisarai.
                     20. Bimla Devi Wife of Mahendra Singh, D/o Late Bilayati Singh,
                         Resident of Village - Akhauri, P.S. - Sikandara, District - Jamui.
                     21. Durgesh Devi, Wife of Upendra Singh, D/o Late Bilyati Singh,
                         Resident of Village - Bahadurpur, P.S. - Lakhi, District - Begusarai.
                     22. Bindu Devi, Wife of Ram Charitra Singh, D/o Late Bilayati Singh,
                         Resident of Village - Korma, P.s. & District - Sheikhpura.
                     23. Satyadeo Singh
                     24. Madan Singh,
                     25. Sarjug Singh,
                     26. Umesh Singh All (23 to 26) are sons of Late Dani Singh, Resident of
                         Village - Sakara, P.S. - Hasua, District - Nawada.
                     27. Shrimati Ruda Devi, W/o Sri Rajendra Prasad Singh, D/o Late Dani
                        Singh, Resident of Village - Kataona, P.S. - Giriyak, District - Nalanda.
                                                                               .... .... Opp.Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s       :    Mr. Dronacharya
                     For the Respondent/s         : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
                     ORAL ORDER

4    08-04-2015

After having heard the learned counsel appearing on behalf of the petitioners, this Court does not find any good ground to review the order/judgment dated 08.05.2014 passed in F.A. No.1161 of 1980, whereby the aforesaid appeal was dismissed for the reasons recorded therein in that order.

Review application stands dismissed. I.A. No.4729 of 2014 and I.A. No.4730 of 2014 stand disposed of accordingly.

(Birendra Prasad Verma, J) BTiwary/-

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