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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(g) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(g)the maintenance by the Board of records of business transacted by the Board and the submission of copies thereof to the State Government;