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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(e) in Uttar Pradesh Muslim Waqfs Act, 1960

(e)expenses incurred in the realization of the income and the pay or other remuneration of the mutawalli of each waqf;