Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(v) in Himalayan Garhwal University Act, 2016

(v)To recognize examination of, or periods of study (whether in full or in part) of other Universities, Institutions or other place of higher learning and to withdraw such recognition at any time;