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Bombay High Court

Aniket S/O Baban Datir And Others vs The State Of Maharashtra And Another on 26 March, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                           1                                  DPT-WP-26.03.2024.doc



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD
                                                 CORAM            :    MANGESH S. PATIL &
                                                                       SHAILESH P. BRAHME, JJ.
                                                     DATE         :    26 MARCH 2024
PER COURT :
.     Due to paucity of time, the following matters are adjourned to the
dates mentioned against them.

2. Interim relief/undertaking/statement, if any, in these matters except the order of this Court granting exemption from appearance before the Trial Court, shall continue till next date.

Matters Date 101 CONT. PETITION NO. 114 OF 2023 IN WP/13413/2021 103 CONT. PETITION NO. 179 OF 2023 IN WP/1673/2017 18.06.2024 104 CONT. PETITION NO. 230 OF 2023 105 CONT. PETITION NO. 291 OF 2023 IN WP/12666/2022 106 CONT. PETITION NO. 364 OF 2023 108 CONT. PETITION NO. 422 OF 2023 IN WP/982/2022 110 CONT. PETITION NO. 434 OF 2023 IN WP/11269/2022 19.06.2024 112 CONT. PETITION NO. 495 OF 2023 IN WP/5290/2020 113 CONT. PETITION NO. 526 OF 2023 IN WP/4149/2022 114 CONT. PETITION NO. 582 OF 2023 IN WP/3132/2023 115 CONT. PETITION NO. 633 OF 2023 IN WP/12510/2019 116 CONT. PETITION NO. 634 OF 2023 IN WP/1927/2021 117 CONT. PETITION NO. 649 OF 2023 IN WP/4588/2006 20.06.2024 118 CONT. PETITION NO. 783 OF 2023 IN WP/1842/2023 119 CONT. PETITION NO. 785 OF 2023 IN WP/14587/2019 121 CONT. PETITION NO. 836 OF 2023 IN WP/5946/2022 122 CONT. PETITION NO. 839 OF 2023 IN WP/7126/2022 21.06.2024 123 CONT. PETITION NO. 883 OF 2023 IN WP/5066/2023 124 CONT. PETITION NO. 885 OF 2023 IN WP/7098/2023 126 CONT. PETITION NO. 944 OF 2023 IN WP/2307/2022 127 CONT. PETITION NO. 988 OF 2023 IN WP/1786/2021 128 CONT. PETITION NO. 989 OF 2023 IN WP/1882/2021 24.06.2024 129 CONT. PETITION NO. 53 OF 2024 IN WP/8334/2020 130 CONT. PETITION NO. 58 OF 2024 IN WP/13326/2023 131 CONT. PETITION NO. 64 OF 2024 IN WP/10737/2023 132 CONT. PETITION NO. 185 OF 2024 IN WP/1376/2023 133 CRIMINAL APPLICATION NO. 3891 OF 2019 25.06.2024 134 CRIMINAL APPLICATION NO. 1448 OF 2020 135 CRIMINAL APPLICATION NO. 1503 OF 2020 136 CRIMINAL APPLICATION NO.1712 OF 2020 W. CRI. APPLICATION NO.2273/ 2020 2 DPT-WP-26.03.2024.doc 137 CRIMINAL APPLICATION NO. 1226 OF 2021 138 CRIMINAL APPLICATION NO. 1368 OF 2021 139 CRIMINAL APPLICATION NO. 2667 OF 2021 26.06.2024 141 CRIMINAL APPLICATION NO. 1395 OF 2022 WITH CRIMINAL APPLICATION NO. 1392 OF 2022 142 CRIMINAL APPLICATION NO. 1877 OF 2022 143 CRIMINAL APPLICATION NO. 1984 OF 2022 145 CRIMINAL APPLICATION NO. 2226 OF 2022 27.06.2024 146 CRIMINAL APPLICATION NO. 2288 OF 2022 147 CRIMINAL APPLICATION NO. 2541 OF 2022 148 CRIMINAL APPLICATION NO. 2997 OF 2022 149 CRIMINAL APPLICATION NO. 3197 OF 2022 28.06.2024 150 CRIMINAL APPLICATION NO. 3252 OF 2022 151 CRIMINAL APPLICATION NO. 3333 OF 2022 152 CRIMINAL APPLICATION NO. 3449 OF 2022 153 CRIMINAL APPLICATION NO. 3513 OF 2022 154 CRIMINAL APPLICATION NO. 3554 OF 2022 155 CRIMINAL APPLICATION NO. 3578 OF 2022 01.07.2024 156 CRIMINAL APPLICATION NO. 3705 OF 2022 157 CRIMINAL APPLICATION NO. 3926 OF 2022 158 CRIMINAL APPLICATION NO. 3978 OF 2022 159 CRIMINAL APPLICATION NO. 4113 OF 2022 160 CRIMINAL APPLICATION NO. 12 OF 2023 161 CRIMINAL APPLICATION NO. 115 OF 2023 WITH 02.07.2024 CRIMINAL APPLICATION NO. 678 OF 2022 WITH CRIMINAL APPLICATION NO.

2392 OF 2022 IN APPLN/678/2022 162 CRIMINAL APPLICATION NO. 116 OF 2023 163 CRIMINAL APPLICATION NO. 486 OF 2023 164 CRIMINAL APPLICATION NO. 513 OF 2023 165 CRIMINAL APPLICATION NO. 541 OF 2023 03.07.2024 166 CRIMINAL APPLICATION NO. 1664 OF 2023 167 CRIMINAL APPLICATION NO. 1849 OF 2023 168 CRIMINAL APPLICATION NO. 2278 OF 2023 169 CRIMINAL APPLICATION NO. 2770 OF 2023 170 CRIMINAL APPLICATION NO. 2803 OF 2023 04.07.2024 171 CRIMINAL APPLICATION NO. 2892 OF 2023 172 CRIMINAL APPLICATION NO. 2943 OF 2023 173 CRIMINAL APPLICATION NO. 3058 OF 2023 174 CRIMINAL APPLICATION NO. 3244 OF 2023 175 CRIMINAL APPLICATION NO. 3928 OF 2023 05.07.2024 WITH CRIMINAL APPLICATION NO. 2330 OF 2020 176 CRIMINAL APPLICATION NO. 3941 OF 2023 177 CRIMINAL APPLICATION NO. 4215 OF 2023 178 CRIMINAL APPLICATION NO. 4504 OF 2023 179 CRIMINAL APPLICATION NO. 4544 OF 2023 180 CRIMINAL APPLICATION NO. 4548 OF 2023 08.07.2024 181 CRIMINAL APPLICATION NO. 4598 OF 2023 183 CRIMINAL APPLICATION NO. 389 OF 2024 184 CRIMINAL APPLICATION NO. 396 OF 2024 185 CRIMINAL WRIT PETITION NO. 975 OF 2022 W CRI. W.P NO. 1628 OF 2019 3 DPT-WP-26.03.2024.doc 186 CRIMINAL WRIT PETITION NO. 306 OF 2023 09.07.2024 187 CRIMINAL WRIT PETITION NO. 338 OF 2023 188 CRIMINAL WRIT PETITION NO. 421 OF 2023 189 CRIMINAL WRIT PETITION NO. 434 OF 2023 190 CRIMINAL WRIT PETITION NO. 533 OF 2023 191 CRIMINAL WRIT PETITION NO. 535 OF 2023 10.07.2024 192 CRIMINAL WRIT PETITION NO. 598 OF 2023 193 CRIMINAL WRIT PETITION NO. 677 OF 2023 194 CRIMINAL WRIT PETITION NO. 686 OF 2023 WITH CRIMINAL WRIT PETITION NO. 687 OF 2023 WITH CRIMINAL WRIT PETITION NO. 688 OF 2023 195 CRIMINAL WRIT PETITION NO. 1087 OF 2023 196 CRIMINAL WRIT PETITION NO. 1153 OF 2023 11.07.2024 197 CRIMINAL WRIT PETITION NO. 1876 OF 2023 198 CRIMINAL WRIT PETITION NO. 30 OF 2024 199 CRIMINAL WRIT PETITION NO. 517 OF 2011 [ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb