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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in First Statutes of the University of Udaipur

(2)At the Annual Meeting of the Board the Annual Report of the University, including the following shall be considered:-
(a)A review of the progress made in different spheres of the activities of the University:
(b)A statement of the receipts and disbursement:
(c)The strength of the academic and administrative and other staff and position and remuneration of the members of the said staff on the 31st March;
(d)The strength of the students in various classes in each College/School with specialisation;
(e)An estimate of the receipt and expenses for the next following year; and
(f)The Balance Sheet and Audit Report.