Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973 (b)the increase or decrease, if any, the Central duties after the date of commencement of this Order [* * *] [Omitted by Notification, dated 30.6.1973.];
