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Union of India - Section

Section 1957 in The Indo-Tibetan Border Police Force, Judge Attorney General (Additional Deputy Inspector General) Additional Attorney General (Commandant) Deputy Judge Attorney General (Deputy Commandant) And Attorney (Assistant Commandant) Recruitment And Conditions Of Service Rules, 1999

1957.

G.S.R. 636 (E), dated 14th September, 1999. - In exercise of the powers conferred by such section (1) read with Cl. (p) of sub-Sec. 156 of the Indo Tibetan Border Police Force Act, 1992 (35 of 1992), the Central Government hereby makes the following rules in the Indo Tibetan Border Police Force, namely.