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[Cites 0, Cited by 0] [Section 25A(3)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(3)(i) in The Unit Trust Of India Act, 1963

(i)be distributed in respect of that year to the unit holders under that scheme in such manner and at such percentage of the income so reduced as the Board may determine; or