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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(iii) in The Insecticides Rules, 1971

(iii)Chennai Port, Kandla Port, Cochin Port (Kochi), Kolkata Port, Mormugao Port, Jawaharlal Nehru Port and Mumbai Port (Mumbai), V.O. Chidambaranar Port (Tuticorin), Kamarajar Port Limited (Ennore), Paradip Port, Visakhapatanam Port and New Mangalore Port, in respect of insecticides imported by sea into India,