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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(iv) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iv)[ Selection from among the eligible candidates shall be made on the basis of interview and such written or practical test as may be considered necessary by The Rajasthan Public Service Commission (RPSC) or by the appointing authority as the case may be. [Substituted by Notification No. RSWC/HO/Adm./RSWC (Staff) Regulation 1974/45/(Part V)/90/4376, dated 22-3-1993, Published in Rajasthan Gazette, Extraordinary, Part 4(C)(1), dated 15-7-1993, page 71 and again by Notification No. RSWC/Adm./RSWC (Staff) Regulations, 1974/ 2001/19377, dated 6-12-2006, Published in Rajasthan Gazette, Extraordinary, Part VII, dated 20-12-2006, page 137(1), w.e.f. 25-11-2006.]