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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(d) in Tamil Nadu Prohibition Act, 1937

(d)appoint paid or honorary officers with such designations, powers and duties as the[State] [ This word was substituted for the word Provincial ' by the Adaptation Order of 1950.] Government may think fit ;