Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Bihar - Section Section 25 in Bihar Shops & Establishments Act, 1953 25. Deductions which may be made from wages. - No deductions other than those which may be prescribed shall be made by the employer from the wages of this employee.
