Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(d) in Himachal Pradesh Habitual Offenders Act, 1969 (d)fails to comply with the provision of sub-section (1) of section 7 or with an order of the District Magistrate under sub-section (2) thereof or with an order under section 11;
